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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(d) in The Rajasthan Subordinate Accounts Service Rules, 1963

(d)["Assistant Accounts Officer Grade-I" means an officer holding the gazetted post of Assistant Accounts Officer Grade-I] [Substituted ''Assistant Accounts Officer' means an Accountant holding the gazetted post of Assistant Accounts Officer' by Notification No. G.S.R. 26, dated 1.10.2014 (w.e.f. 22.5.1963).], Assistant Treasury Officer, whole time Sub-Treasury Officer, Assistant Examiner Local Fund Audit Department (Junior), or any other post as may be declared equivalent thereto by the Government from time to time;