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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(a) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(a)construction and repair of wells (including tubewell), tanks and other works for the storage, supply or distribution of water for the purpose of agriculture, or for the use of men and cattle employed in agriculture;