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[Cites 1, Cited by 0]

Himachal Pradesh High Court

State Of H.P. & Ors. vs . Jagdish Kumar & Ors. on 28 June, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

State of H.P. & Ors. vs. Jagdish Kumar & Ors.

.

CWP No.2531 of 2019 a/w CWPs No.451, 2532 & 2533 of 2019 CWP No.2531 of 2022 28.06.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Navlesh Verma, Additional Advocate Generals, Mr. Gautam Sood, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocate Generals, for the petitioners/State.

Mr. K.D. Shreedhar, Sr. Advocate with Ms. Shreya Chauhan, Advocate, for respondents No.1, 3, 5, 7 to 9, 12 to 20, 23 to 25, 27, 28, 30, 32, 34, 36, 37, 39 to 45, 47 to 59, 61, 65, 66, 71, 74, 76 to 89, 91, 93, 94, 96, 99, 104, 107 and 109.

CWP No.451 of 2019

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Navlesh Verma, Additional Advocate Generals, Mr. Gautam Sood, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocate Generals, for the petitioners/State.

Mr. Surinder Saklani, Advocate, for the respondent.

CWP No.2532 of 2019

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Navlesh Verma, Additional Advocate Generals, Mr. Gautam Sood, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocate Generals, for the petitioners/State.

Mr. K.D. Shreedhar, Sr. Advocate with Ms. Shreya Chauhan, Advocate, for respondents No.1, 3, 5 to 8, 10, 12 to 16, 18 to 20, 22, 23, 25 to 27, 30, 32 to 37, 39, 40, 45, 48 to 52, 54, 56 to 58, 61, 62 and 65.

Mr. Surinder Saklani, Advocate, for respondents No.28, 38, 41, 44 & 46.

CWP No.2533 of 2019

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Navlesh Verma, Additional Advocate Generals, Mr. Gautam Sood, Mr. Arsh Rattan and Mr. ::: Downloaded on - 03/07/2023 20:33:12 :::CIS Sidharth Jalta, Deputy Advocate Generals, for the petitioners/State.

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Mr. K.D. Shreedhar, Sr. Advocate with Ms. Shreya Chauhan, Advocate, for the respondents.

List on 10th July, 2023.






                                  (M.S. Ramachandra Rao)
                                        Chief Justice


                                       (Ajay Mohan Goel)
     June 28, 2023                          Judge
        (Yashwant)








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