Section 7 in The Andaman and Nicobar Islands Port Rules, 2004
7. Restriction on movement.
- Every sea going vessel shall, as and when ordered by the Deputy Conservator of Ports or Harbour Master, as the case may be, move to or from any berth, mooring or anchorage age in the port, proceed up or down except under the direction of an officer of the port Pilot Service.
