Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Maharashtra - Subsection Section 44(1) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (1)The University shall prepare the annual financial estimates of receipts and expenditure of the University in such manner as the State Government may determine.
