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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(g) in The West Bengal Public Libraries Act, 1979

(g)provide for lectures and seminars on topical subjects and the holding of classes, and
(gg)[ advise the public libraries about different service to be rendered and implement the directions of the Government regarding standards of public library services;] [Clauses (gg) to (ggggg) inserted by W.B. Act 41 of 1994.]
(ggg)[ develop and integrate public library system [within its jurisdiction] [Clauses (gg) to (ggggg) inserted by W.B. Act 41 of 1994.] through supervision, control and inter-library co-operative programmes and activities;]
(gggg)[ organize book fairs, seminars, exhibitions and other similar programmes [in different areas within its jurisdiction] [Clauses (gg) to (ggggg) inserted by W.B. Act 41 of 1994.] to popularize library services and to grow reading habits;]
(ggggg)[ organize library services for neo-literates and children;] [Clauses (gg) to (ggggg) inserted by W.B. Act 41 of 1994.]