Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 5 in Bhagwant Global University Act, 2016 5. No Power to Affiliate any Institution. - The University will have no power to affiliate Study Centres, any other degree College or Institutes. The University will have agreements with other Research Centers and Universities to carry out study and research work.
