Section 13(1)(viii) in The Delhi Apartment ownership Act, 1986

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NCT Delhi - Subsection

Section 13(1)(viii) in The Delhi Apartment ownership Act, 1986

(viii)Value of the property and of each apartment, and a statement that the apartment and such percentage of undivided interest are nor encumbered in nay manner whatsoever on the date of execution of the Deed of Apartment.

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NCT Delhi - Subsection

Section 13(1)(viii) in The Delhi Apartment ownership Act, 1986