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State of Rajasthan - Section

Section 228 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

228. Deshoring.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)when shoring is removed, sufficient props are left in place of such shoring to prevent any possible hazard; and
(b)deshoring is adequately braced or tied together with support to prevent any hazard.
Chapter - XXIII Stacking and Unstacking