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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(v) in The U.P. Entertainments and Betting Tax Rules, 1981

(v)'inspecting officer' means any officer authorised under sub-section (1) of Section 14 of the Act to enter, inspect and search any place of entertainment;