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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(c) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

(c)[ buildings used for educational purposes including hostels and libraries run by the Government or local bodies and institutions aided by the Government and public buildings used for charitable purpose of sheltering the destitutes or animals;] [Substituted by G.O. Ms. No. 38, RD & PR (PR.1), dated the 5th March 2008.]