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State of Jharkhand - Section

Section 400 in Bihar Education Code, 1961

400. Promotions, etc.

- All questions relating to the promotion of pupils and to the selection of candidates for the Secondary School Examination and scholarship examinations should remain in the hands of the Headmaster/Principal and should be subject to the supervision of inspecting officers of the Department.(Government notification no. 194-E., dated the 29th January 1915.)