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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(1)(i) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(i)Where the Commission is satisfied that a licensee is contravening or is likely to contravene any of the relevant conditions or requirements of its license, it shall by final order under sub-clause (2) and, if it thinks appropriate in accordance with sub-clause (1) (ii), by interim order under this clause, issue such directions as it deems proper for securing compliance.