Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Rajesh Kumar & Ors. vs . Chander Balabh & Anr. on 10 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Rajesh Kumar & Ors. vs. Chander Balabh & Anr.

.

RSA No. 105 of 2023.

10.05.2023 Present: Mr. Romesh Verma, Senior Advocate, with Mr. Hitesh Thakur, Advocate, for the appellants.

RSA No. 105 of 2023.

Issue notice to the respondents, returnable on 26th July, 2023. Steps be taken within one week.

CMP No. 5340 of 2023.

Notice in the aforesaid terms. In the meantime, the parties are directed to maintain status quo qua nature and possession of the suit property.

(Satyen Vaidya) Judge 10th May, 2023.

(jai) ::: Downloaded on - 10/05/2023 20:50:36 :::CIS