Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25A(3)] [Section 25A] [Entire Act]

Union of India - Subsection

Section 25A(3)(ii) in The Unit Trust Of India Act, 1963

(ii)be carried forward and re-invested or otherwise utilised for the benefit of the unit holders in accordance with the provisions of that scheme.