Jharkhand High Court
Employers In Relation To The Management ... vs Their Workman Being Represented By Sri D ... on 29 April, 2014
Author: R. Banumathi
Bench: Chief Justice, Shree Chandrashekhar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 368 of 2013
With
L.P.A. No. 371 of 2013
Employers in relation to the
Management of Bhagaband Colliery
of M/s Bharat Coking Coal Limited .. ... Appellant (In both cases)
Versus
Their Workman represented by Sri D. Mukherjee,
Secretary, Bihar Colliery Kamgar Union,
Jharnapara, Hirapur, Dhanbad ... ... Respondent (In both cases)
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CORAM: HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR
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For the Appellant : Mr. Anoop Kumar Mehta, Advocate
For the Respondent : Mr. Sarju Prasad, Advocate
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Order No.6 Dated 29th April, 2014
Appellant is represented by the counsel Mr. A.K. Mehta. The respondent is represented by the counsel Mr. Sarju Prasad.
Post these cases after eight weeks.
(R. Banumathi, C.J.) (Shree Chandrashekhar, J.) Ritesh/Tarun.