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Jharkhand High Court

Employers In Relation To The Management ... vs Their Workman Being Represented By Sri D ... on 29 April, 2014

Author: R. Banumathi

Bench: Chief Justice, Shree Chandrashekhar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 L.P.A. No. 368 of 2013
                                        With
                                 L.P.A. No. 371 of 2013
                Employers in relation to the
                Management of Bhagaband Colliery
                of M/s Bharat Coking Coal Limited ..         ...   Appellant (In both cases)

                                  Versus

                Their Workman represented by Sri D. Mukherjee,
                Secretary, Bihar Colliery Kamgar Union,
                Jharnapara, Hirapur, Dhanbad        ...  ... Respondent (In both cases)

                                               ------
                CORAM: HON'BLE THE CHIEF JUSTICE
                          HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR
                                        ------
                For the Appellant   : Mr. Anoop Kumar Mehta, Advocate

                For the Respondent         : Mr. Sarju Prasad, Advocate

                                               ------
                Order No.6                              Dated 29th April, 2014

Appellant is represented by the counsel Mr. A.K. Mehta. The respondent is represented by the counsel Mr. Sarju Prasad.

Post these cases after eight weeks.

(R. Banumathi, C.J.) (Shree Chandrashekhar, J.) Ritesh/Tarun.