Delhi High Court - Orders
Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 21 April, 2026
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11410/2019
MODIPON LIMITED THROUGH ITS DIRECTOR & ANR
.....Petitioners
Through: Mr. Abhay Chauhan, Adv.
versus
PUNJAB NATIONAL BANK THROUGH ITS ZONAL HEAD
.....Respondent
Through: Mr. Sanjay Bajaj, Adv.
CORAM:
HON'BLE MR. JUSTICE VIVEK CHAUDHARY
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 21.04.2026
1. The Hon'ble Division Bench could not assemble today.
2. List on 16.07.2026.
BY ORDER (COURT MASTER) APRIL 21, 2026 yk/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/04/2026 at 20:55:39