Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Nagaland - Subsection Section 36(1) in Nagaland Municipal Act, 2001 (1)Any person whose name is not included in the electoral roll of ward may apply to the electoral registration officer for the inclusion of his name in that roll.
