Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 357A] [Entire Act] State of Jharkhand - Subsection Section 357A(6) in Bihar Education Code, 1961 (6)For the Bhagalpur and Ranchi Multipurpose Schools, the Principals of the Bhagalpur and Ranchi Teachers' Training College take the place of the District Education Officer.(G.O. no. 141-E.R., dated the 18th May 1927.)
