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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(o) in Bihar Trade Articles (Licenses Unification) Order, 1984

(o)[ "Pulses" means Urad, Moong, Arhar, Masoor, Lobia, Rajmaha, Gram including peas or any other Dal whether or split with or without husk as specified in Part B of Schedule I;] [Substituted by G.S.R. 47 dated 17.10.1985.]