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State of Telangana - Section

Section 12 in Telangana Vaccination Act, 1951

12. No fee to be charged for vaccination done at a vaccination station.

- No fee or remuneration shall be charged by any vaccinator employed either by the Government or any local authority to the guardian of a child or to an unprotected person for vaccination done, and for any certificate issued in pursuance of this Act, at a vaccination station.