Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 303] [Entire Act] Union of India - Subsection Section 303(3) in The Cantonments Act, 2006 (3)Upon the making of any order under sub-section (1), the Officer commanding the station shall forthwith send a copy of the same to the Central Government.
