Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act] Union of India - Subsection Section 16(8)(a) in The Sikh Gurdwaras Board (Co-optation of Members) Rules, 1926 (a)all the operations involved in the counting of the first preferences recorded for candidates; or