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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(8) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(8)The terms and conditions of services of such members of the Advisory Committee constituted by the Central Government shall be as per the prevailing General Financial Rules of the Government of India.