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State of Assam - Section
Section 139 in Assam Excise Rules, 1945
139. Minimum quantity to be issued from distillery or warehouse.
- No smaller quantity of spirits shall be issued at any one time to any of the persons mentioned in Rule 138 than the following :| Imperial gallons | ||
| To a person mentioned in Clause (a) | 4 | |
| To a wholesale vendor of country spirit | 50 | |
| Spirit not less than 40 U.P. in strength | 1 | |
| To licensed retail vendors of country spirit | Spirit less than 40 U.P. in strength | 5 |