Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 139 in Assam Excise Rules, 1945

139. Minimum quantity to be issued from distillery or warehouse.

- No smaller quantity of spirits shall be issued at any one time to any of the persons mentioned in Rule 138 than the following :
    Imperial gallons
To a person mentioned in Clause (a)   4
To a wholesale vendor of country spirit   50
  Spirit not less than 40 U.P. in strength 1
To licensed retail vendors of country spirit Spirit less than 40 U.P. in strength 5