Supreme Court - Daily Orders
M/S N.N. Global Mercantile Private ... vs M/S Indo Unique Flame Ltd. on 18 January, 2023
Bench: K.M. Joseph, Ajay Rastogi, Aniruddha Bose, Hrishikesh Roy, C.T. Ravikumar
ITEM NO.501 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3802-3803/2020
M/S N.N. GLOBAL MERCANTILE PRIVATE LIMITED Appellant(s)
VERSUS
M/S INDO UNIQUE FLAME LTD. & ORS. Respondent(s)
(IA No. 185816/2022 - INTERVENTION APPLICATION
IA No. 72141/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 18-01-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
Mr. Gaurab Banerji,Sr.Adv. (Amicus Curiae)
For Appellant(s) Mr. Rameshwar Prasad Goyal, AOR
Mr. Gagan Sanghi, Adv.
Mr. Sahil Dewani, Adv.
For Respondent(s) Mr. K.Ramakanth Reddy,Sr.Adv.
Mr. Rajul Shrivastav,Adv.
Ms. Charu Ambwani, AOR
Mr. Raghu gurran,Adv.
Ms. Kavya,Adv.
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Mr. Surya Prakash, Adv.
Mr. Arjun Bhatia, Adv.
Ms. Akshata Joshi, Adv.
Ms. Astha Gumber, Adv.
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2023.01.18
17:36:50 IST
Reason:
1
Mr. Debesh Panda, AOR
Mr. Naman Maheshwari,Adv.
Mr. Neil Chatterjee,Adv.
Mr. Udbhav Gady,Adv.
Ms. Malvika Trivedi, Sr. Adv.
Mr. Premlal Krishnan, Adv.
Mr. Rahul Arya, Adv.
Mr. Madhav Bhatia, Adv.
Mr. Aditya Pandey,Adv.
Ms. Bani Dixit, Adv.
Mr. Shailendra Slaria, Adv.
Mr. Yogesh Sharma, Adv.
Mr. Arun Pandian, Adv.
Mr. Alok Tripathi, AOR
Mr. Shikhar Kaushal,Adv.
Mr. Puneet Singh Bindra, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the Civil Appeals tomorrow i.e. 19th January, 2023.
(NIDHI AHUJA) (JAGDISH KUMAR) (RENU KAPOOR)
AR-CUM-PS COURT MASTER ASSISTANT REGISTRAR
(ANITA MALHOTRA) (JAYANT KUMAR ARORA)
AR-CUM-PS AR-CUM-PS
2