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Supreme Court - Daily Orders

M/S N.N. Global Mercantile Private ... vs M/S Indo Unique Flame Ltd. on 18 January, 2023

Bench: K.M. Joseph, Ajay Rastogi, Aniruddha Bose, Hrishikesh Roy, C.T. Ravikumar

     ITEM NO.501                         COURT NO.3                  SECTION III

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   3802-3803/2020

     M/S N.N. GLOBAL MERCANTILE PRIVATE LIMITED                      Appellant(s)

                                                VERSUS

     M/S INDO UNIQUE FLAME LTD. & ORS.                               Respondent(s)

     (IA No. 185816/2022 - INTERVENTION APPLICATION
     IA No. 72141/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 18-01-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE K.M. JOSEPH
                         HON'BLE MR. JUSTICE AJAY RASTOGI
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE HRISHIKESH ROY
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR


                                   Mr. Gaurab Banerji,Sr.Adv. (Amicus Curiae)


     For Appellant(s)              Mr. Rameshwar Prasad Goyal, AOR
                                   Mr. Gagan Sanghi, Adv.
                                   Mr. Sahil Dewani, Adv.


     For Respondent(s)             Mr. K.Ramakanth Reddy,Sr.Adv.
                                   Mr. Rajul Shrivastav,Adv.
                                   Ms. Charu Ambwani, AOR
                                   Mr. Raghu gurran,Adv.
                                   Ms. Kavya,Adv.

                                   Mr. Sanjay Kapur, AOR
                                   Ms. Megha Karnwal, Adv.
                                   Mr. Surya Prakash, Adv.
                                   Mr. Arjun Bhatia, Adv.
                                   Ms. Akshata Joshi, Adv.
                                   Ms. Astha Gumber, Adv.
Signature Not Verified

Digitally signed by
Anita Malhotra
Date: 2023.01.18
17:36:50 IST
Reason:




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                 Mr. Debesh Panda, AOR
                 Mr. Naman Maheshwari,Adv.
                 Mr. Neil Chatterjee,Adv.
                 Mr. Udbhav Gady,Adv.

                 Ms. Malvika Trivedi, Sr. Adv.
                 Mr. Premlal Krishnan, Adv.
                 Mr. Rahul Arya, Adv.
                 Mr. Madhav Bhatia, Adv.
                 Mr. Aditya Pandey,Adv.
                 Ms. Bani Dixit, Adv.
                 Mr. Shailendra Slaria, Adv.
                 Mr. Yogesh Sharma, Adv.
                 Mr. Arun Pandian, Adv.
                 Mr. Alok Tripathi, AOR
                 Mr. Shikhar Kaushal,Adv.

                 Mr. Puneet Singh Bindra, AOR


        UPON hearing the counsel the Court made the following
                           O R D E R

List the Civil Appeals tomorrow i.e. 19th January, 2023.





 (NIDHI AHUJA)        (JAGDISH KUMAR)      (RENU KAPOOR)
   AR-CUM-PS            COURT MASTER     ASSISTANT REGISTRAR




            (ANITA MALHOTRA)        (JAYANT KUMAR ARORA)
               AR-CUM-PS                 AR-CUM-PS




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