Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Daman and Diu - Subsection Section 32(1) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016 (1)The office of the Appellate Tribunal shall be located at such place as may be determined by the appropriate Government by notification.
