Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1)(m) in The Maharashtra Universities Act, 1994

(m)one person, who is not a Dean, Head or Director of university department, principal, teacher [student member or representative of management] [These words were substituted for the words 'or student member' by Maharashtra 55 of 2000, section 2(a)(v).] elected by the Senate from amongst its members.