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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(u) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(u)‗publisher of online curated content‘ means a publisher who, performing a significant role indetermining the online curated content being made available, makes available to users acomputer resource that enables such users to access online curated content over the internet orcomputer networks, and such other entity called by whatever name, which is functionallysimilar to publishers of online curated content but does not include any individual or user whois not transmitting online curated content in the course of systematic business, professional orcommercial activity;