Section 1(1) in Tamil Nadu Auto-Rickshaw And Taxi Drivers Social Security And Welfare Scheme, 2006
(1)This Scheme may be called the [Tamil Nadu Unorganised Drivers Social Security and Welfare Scheme] [Substituted for 'Tamil Nadu Auto-rickshaw and Taxi Drivers Social Security and Welfare Scheme' by Notification No. II(2)/LE/350(a-2)/2014 vide G.O. Ms. No. 49, dated 12.06.2014, published dated 12.06.2014.], 2006.
