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State of Maharashtra - Section

Section 36 in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985

36. Reference of account number while seeking payment of fund amount.

- When paying a subscription either by deduction from emoluments or in cash, a subscriber shall quote the number of his account in the fund, which shall be communicated to him by the Accounts Officer. Any change in the number shall similarly be communicated to the subscriber by the Accounts Officer.