Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 106] [Entire Act]

Union of India - Subsection

Section 106(5) in The Coal Mines Regulations, 2017

(5)The height of benches in coal and overburden of rock formation other than that mentioned in sub-regulation (4) shall not be more than the digging height or reach of the excavation machine in use for digging, excavation or removal, and the width thereof shall not be less than -
(a)the width of the widest machine plying on the bench plus two meters; or
(b)if dumpers ply on the bench, three times the width of the dumper; or
(c)the height of the bench,
whichever is more.