Delhi High Court - Orders
Inter Ikea Systems Bv vs Ikea Luxury Furniture on 24 February, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 821/2023 & I.A. 22633/2023
INTER IKEA SYSTEMS BV .....Plaintiff
Through: Ms. Ruchika Yadav, Advocate.
versus
IKEA LUXURY FURNITURE .....Defendant
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 24.02.2025
1. Counsel for the plaintiff submits that an application for summary judgment has been filed by the plaintiff. 1.1 However, the same is yet to be listed.
2. At the request of counsel for the plaintiff, re-notify on 22nd April, 2025.
AMIT BANSAL, J FEBRUARY 24, 2025 at This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/02/2025 at 22:16:51