Andhra Pradesh High Court - Amravati
Sri Pariti Chandrasekhar Rao vs George Club Another on 3 April, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. C.R.P.No.3811 of 2015
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
03. 03.04.2023 BVLNC, J CRP No.3811 of 2015 Learned counsel representing Sri K. Srinivasa Rao, learned counsel for revision- petitioner.
Heard the learned counsel for the revision- petitioner.
Learned counsel representing for respondents present and sought time.
List on 11.04.2023.
___________ BVLNC, J DNB