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[Cites 0, Cited by 202] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(n) in The Protection of Children from Sexual Offences Act, 2012

(n)whoever, being a relative of the child through blood or adoption or marriage or guardianship or in foster care, or having domestic relationship with a parent of the child, or who is living in the same or shared household with the child, commits sexual assault on such child; or