Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The Produce Cess Laws (Abolition) Act, 2006

2. Repeal of Act 27 of 1940.

- The Agricultural Produce Cess Act, 1940 is hereby repealed.