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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(4) in Banaras Hindu University Act, 1915

(4)A register of nominees shall be kept in the University office in Form C given below:Form C
  Name of Subscriber Name and address of his nominee with date ofbirth and the name of his next friend if he is a minor Signature of Subscriber Signature of the Rector, the University
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