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[Section 57]
[Entire Act]
Union of India - Subsection
Section 57(4) in Banaras Hindu University Act, 1915
| Name of Subscriber | Name and address of his nominee with date ofbirth and the name of his next friend if he is a minor | Signature of Subscriber | Signature of the Rector, the University | |
| 1 | 2 | 3 | 4 | 5 |