Section 102 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991
102. Entrustment of work to other authority or agency.
- Subject to the provision of rule 103, the market committee or Board, as the case may be, may entrust the work to other authority or agency, if after considering the special and technical nature of work in consultation with the Engineering Cell, market committee or Board, as the case may be, is of the view that such work shall be entrusted to such authority or agency.
