Allahabad High Court
Suresh Singh Yadav vs State Of U.P.Moradabad on 6 January, 2010
Bench: Vijay Manohar Sahai, Virendra Kumar Dixit
Court No. - 9 Case :- WRIT - C No. - 12651 of 2002 Petitioner :- Suresh Singh Yadav Respondent :- State Of U.P.Moradabad Petitioner Counsel :- Raj Kumar Khanna Respondent Counsel :- C.S.C.,Prem Chandra Hon'ble Vijay Manohar Sahai,J.
Hon'ble Virendra Kumar Dixit,J. Learned standing counsel prays for and is allowed one month's time to file counter affidavit. Learned counsel for the petitioner may file rejoinder affidavit within next three weeks. List after expiry of the aforesaid period. Order Date :- 6.1.2010 SC