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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2) in Bihar Public Works Contracts Disputes Arbitration Tribunal Rules, 2009

(2)The State Government may depute Officers from Bihar Administrative Service or Judicial Services cadre or retired Officer of Bihar Administrative Service as Secretary, who may be a retired Joint Secretary/Officer in the rank of Joint Secretary of Bihar Government or Deputy Secretary/Officer in the rank of Joint Secretary of the State Government.