Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(1) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005 (1)The Chief Secretary to the Government of Uttar Pradesh shall be President of the Institute and shall also be the Charman of the Governing Body.
