Madras High Court
Mohan vs The Secretary To Government on 5 January, 2026
Author: Abdul Quddhose
Bench: Abdul Quddhose
W.P.No.43831 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 05.01.2026
CORAM
THE HONOURABLE MR JUSTICE ABDUL QUDDHOSE
W.P.No.43831 of 2025
Mohan ... Petitioner
Vs.
1. The Secretary to Government,
Government of Tamil Nadu,
Revenue Department,
Secretariat, Fort St. George,
Chennai – 600 009.
2. The Commissioner of Land Administration,
Ezhilagam, Chepauk,
Chennai – 600 005.
3. The District Collector,
Krishnagiri District,
Krishnagiri – 635 115.
4. The District Revenue Officer,
Krishnagiri District,
Krishnagiri – 635 001.
5. The Revenue Divisional Officer/
Sub Collector,
Hosur,
Krishnagiri District – 635 109.
6. The Tahsildar,
Hosur Taluk,
Krishnagiri District. ... Respondents
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W.P.No.43831 of 2025
Prayer: Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, directing the respondents 3 to 6 to rectify
the mistake/error crept in field measurement book (FMB Sketch) for the
properties in Survey No.261 and 262 situated at Bagalur Hosur Main Road,
Bagalur Village & Panchayat, Hosur Taluk, Krishnagiri District by considering
the petitioner’s representation dated 25.09.2025 within a time period that will be
fixed by this Court.
For Petitioner : Mr.R.Jayaprakash
For Respondents : Mr.C.Jayaprakash
Government Advocate
ORDER
This Writ Petition has been filed seeking for rectification of the FMB sketch for the property more fully described in the prayer to this Writ Petition.
2. Even though, a counter has been filed by the respondents in this Writ Petition, it is an admitted fact that till date no final order has been passed on the petitioner’s representation seeking for rectification of the FMB sketch to the property more fully described in the prayer to this Writ Petition. In the counter, though the respondents have taken a stand that the petitioner is not entitled for rectification of the FMB sketch, this Court is of the considered view Page No.2 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/01/2026 03:10:18 pm ) W.P.No.43831 of 2025 that since no final order has been passed on the petitioner’s representation prior to the filing of this Writ Petition, necessarily the respondents will have to pass a final order in the said representation to enable the petitioner to challenge the same if the said representation is rejected by the respondents by giving reasons.
3. This Court is of the considered view that no prejudice would be caused to the respondents, if a direction is issued to the fourth respondent to pass a final order on merits and in accordance with law on the petitioner’s representation seeking for rectification of the FMB sketch for the property more fully described in the prayer to the Writ Petition based on the petitioner’s representation dated 25.04.2025 within a time frame that fixed by this Court.
This Court is not expressing any opinion on the merits of the representation submitted by the petitioner.
4. For the foregoing reasons, this Court directs the fourth respondent to pass a final order on the representation submitted by the petitioner dated 25.04.2025 seeking to rectify the alleged mistake/error in the FMB sketch for the property more fully described in the prayer to this Writ Petition, within a period of twelve weeks from the date of receipt of a copy of this Order.
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5. With the aforesaid directions, this Writ Petition is disposed of.
There shall be no order as to costs.
05.01.2026
Index : Yes/No
Neutral Citation : Yes/No
Speaking/Non Speaking order
rts
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W.P.No.43831 of 2025
To
1. The Secretary to Government,
Government of Tamil Nadu,
Revenue Department,
Secretariat, Fort St. George,
Chennai – 600 009.
2. The Commissioner of Land Administration, Ezhilagam, Chepauk, Chennai – 600 005.
3. The District Collector, Krishnagiri District, Krishnagiri – 635 115.
4. The District Revenue Officer, Krishnagiri District, Krishnagiri – 635 001.
5. The Revenue Divisional Officer/ Sub Collector, Hosur, Krishnagiri District – 635 109.
6. The Tahsildar, Hosur Taluk, Krishnagiri District.
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