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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(2)(b) in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015

(b)regulating the powers and duties of members of the Force authorized to exercise any function by or under this Act;