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[Cites 0, Cited by 0] [Section 2F(9)] [Section 2F] [Entire Act]

Union of India - Subsection

Section 2F(9)(v) in Income Tax Rules, 1962

(v)"group" means a group as defined in clause (mm) of section 2† of Securities and Exchange Board of India (Mutual Funds) Regulations, 1996;