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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(2)The tenure of all nominated members shall be three years:Provided that, members who become members by virtue of their office, shall cease to be members, on their ceasing to hold that office.