Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 328 in Criminal Court Rules of the High Court of Judicature at Patna 328. Manuscript Account forms are prohibited. All accounts books should be paged before they are brought into use.Daily Examination Of Accounts
