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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(9) in Punjab Excise Powers and Appeal Orders, 1956

(9)[ All Taxation Inspectors posted at the Sales Tax Check Barriers and all Taxation Inspectors transferred to work as Excise Inspectors.] [Substituted vide Haryana Government Notification No. GSR 31/PA1/14/s.1/Amd/85 dated 27.2.1985.]Group BExcise Officers of the 2nd ClassAll Excise Inspectors leave reserve.Group CExcise Officers of the 3rd Class