Calcutta High Court
Huawei Technologies Co Ltd (Sr ... vs The Controller Of Patents And Designs on 3 December, 2024
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
UL IPDPTA/45/2023 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION (Commercial Division) HUAWEI TECHNOLOGIES CO LTD (SR 31/2020/PT/KOL) VS THE CONTROLLER OF PATENTS AND DESIGNS Before:
The Hon'ble Justice RAVI KRISHAN KAPUR Date: 3rd December 2024 Appearance:
Mr. Paritosh SInha, Adv.
Mr. K.K. Pandey, Adv.
Ms. Mitul Dasgupta, Adv.
...for appellant.
The Court: In view of the urgency pleaded on behalf of the appellant, the matter is taken up for hearing.
The order dated 27 November, 2024 stands corrected to the extent that the same is dismissed not on the ground that the petition had become infructuous but on the ground that the petitioner is not willing to proceed any further in the matter.
(RAVI KRISHAN KAPUR, J.) SK.