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State of Uttar Pradesh - Section

Section 62 in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

62. Trained person as incharge of First-aid Box [Sections 19 and 35 (2) (k)].

- A person in-charge of the First-aid Box shall be a person trained in First-aid Treatment, in establishments where the number of contract labour employed is 150 or more.