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[Cites 0, Cited by 0] [Section 149(5)] [Section 149] [Entire Act]

State of Uttarakhand - Subsection

Section 149(5)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)by giving or tendering the notice or bill, or sending it by post, to the person to whom it is addressed, and